Bombay High Court
Chief Engineer Wz Ii, Cpwd, Nagpur vs M/S Prithipal Singh And Company And ... on 17 April, 2026
1 11-CAM 39.2024.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
CIVIL APPLICATION NO. 39 OF 2024
IN
ARBITRATION APPEAL (STAMP) NO. 18535 OF 2024
( CHIEF ENGINEER WZ II, CPWD, NAGPUR AND ANOTHER
VS
M/S PRITHIPAL SINGH AND COMPANY AND ANOTHER)
Office Notes, Office Memorandum of Coram,
appearances, Court's orders or the directions, Court's or
Judge's order
and Registrar's orders.
Mr. C. J. Dhumane, Advocate for applicant.
CORAM : ROHIT W. JOSHI, J.
DATED : APRIL 17, 2026
1) Not before the Bench of which Rohit W. Joshi J. is a Member.
( ROHIT W. JOSHI, J. ) KOLHE Signed by: Mr. Ravikant Kolhe Designation: PA To Honourable Judge Date: 17/04/2026 15:20:16