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Supreme Court - Daily Orders

Tulip Hotels Pvt. Ltd. vs Trade Wings Ltd. A Public Limited ... on 29 January, 2018

Bench: J. Chelameswar, Sanjay Kishan Kaul

                                                          1

     ITEM NO.5                                   COURT NO.2                      SECTION IX

                                   S U P R E M E C O U R T O F             I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                          No(s).     32116/2015

     (Arising out of impugned final judgment and order dated 01-10-2015
     in CRA No. 7/2015 passed by the High Court Of Judicature At Bombay
     At Goa)

     TULIP HOTELS PVT. LTD. & ANR.                                                 Petitioner(s)

                                                         VERSUS

     TRADE WINGS LTD. & ORS.                                                       Respondent(s)

     (IA No.73920/2017-STAY APPLICATION)

     Date : 29-01-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE J. CHELAMESWAR
                             HON'BLE MR. JUSTICE SANJAY KISHAN KAUL

     For Petitioner(s)                     Mr. Sajjan Poovayya, Sr. Adv.
                                           Mr. Mahesh Agrawal, Adv.
                                           Mr. Rishi Agrawal, Adv.
                                           Mr. Vivek Jain, Adv.
                                           Ms. Ishita, Adv.
                                           Priyadarshi Banerji, Adv.
                                           Mr. Pratibhanu S. K, Adv.
                                           Mr. E. C. Agrawala, AOR

     For Respondent(s)                     Mr.   Haresh M. Jagdtiani, Sr. Adv.
                                           Mr.   Chander Uday Singh, Sr. Adv.
                                           Mr.   Rishi Gautam, Adv.
                                           Mr.   Suprabh Jain, Adv.
                                           Mr.   Anil D. Souza, Adv.
                                           Ms.   Chotrani Pooja, Adv.
                                           Mr.   Bhargava V. Desai, AOR
                                           Mr.   Akshat Malpani, Adv.

                         UPON hearing the counsel the Court made the following
                                                  O R D E R

Signature Not Verified On 2.12.2016, there was a specific direction of the Digitally signed by DEEPAK MANSUKHANI Date: 2018.01.29 17:00:41 IST Reason: Bench that the matter be listed on a non-miscellaneous day. Once again, it has appeared on a Monday resulting in adjournment. More than one case of this kind has been coming up before this Court. Registry is directed to look 2 into this matter so that cases listed on non-miscellaneous days do not appear for hearing on a miscellaneous day as this causes inconvenience and costs for the litigant.

List on 4th April, 2018.

Criminal Appeal no. 816/2010 be also listed along with this matter on the next date of hearing.


(DEEPAK MANSUKHANI)                     (RAJINDER KAUR)
 AR-cum-PS                               Court Master