Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Tripura - Subsection Section 10(a) in Tripura Horticultural Nurseries (Regulation) Act, 2013 (a)that he has parted, in whole or in part, with his control over the horticultural nursery, or has otherwise ceased to conduct or hold such horticultural nursery;
