Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(1) in Public Debt Act, 1944 (1)This Act may be called the Public Debt [x] [The words and brackets (Central Government were omitted by the Public Debt (Central Government) Amendment Act, 1949 (6 fo 1949), Section 3 (1-4-1949)] Act, 1944.
