Section 19 in Bihar Public Service Commission (Conditions of Service) Regulations, 1960
19.
The Chairman and Members of the Commission may recess at Ranchi at their own expense for a period not exceeding three months in any calendar year subject to the following conditions :(a)That the recess will be continuous; and(b)that the Chairman and other Members may take one stenographer and two orderly peons each at Government expenses.
