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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(2)(a) in The M.P. Gram Sabha (Procedure of Meeting of the Committees, Conduct of Business and Allied Matters) Rules, 2005

(a)All matters of village development connected with all rural development programmes, planning, budget, account, taxation and other financial matters and subjects not converted by the functions allotted to Gram Nirman Samiti;