Section 3(2)(b) in The Levy Sugar Price Equalisation Fund Act, 1976

[Cites 0, Cited by 2] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(b) in The Levy Sugar Price Equalisation Fund Act, 1976

(b)the amounts representing any loans which may be advanced, or grants which may be made, by the Central Government for carrying out the objects of the Fund.

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Union of India - Subsection

Section 3(2)(b) in The Levy Sugar Price Equalisation Fund Act, 1976