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Bombay High Court

Shri Ramdeobaba Charitable Society ... vs Municipal Council, Barshi on 11 March, 2024

Author: Bharati Dangre

Bench: Bharati Dangre

                                   1/1                     24 ARP 199-23.doc


     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CIVIL APPELLATE JURISDICTION
             ARBITRATION PETITION NO. 199 OF 2023

Shri Ramdeobaba Charitable Society              .. Applicant
Akola
                         Versus
Municipal Council, Barshi.                      .. Respondent
                                         ...

Mr. Vishwabhushan Kamble for the petitioner.
Mr.Jagdish G. Aradwar (Reddy) for the respondent.

                            CORAM: BHARATI DANGRE, J.

DATED : 11th MARCH, 2024 P.C:-

1 The respondent Municipal Council, Barshi, on being served is represented through learned counsel Mr.Jagdish Aradwar (Reddy), who seek some time to file affidavit in reply, or to obtain necessary instructions for appointment of an Arbitrator.

At his request, re-notify to 5/4/2024.

( SMT. BHARATI DANGRE, J.) Tilak ::: Uploaded on - 12/03/2024 ::: Downloaded on - 12/03/2024 12:13:35 :::