Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(e) in The Maharashtra Industrial Development Rules, 1962 (e)"non-official member" means a member of the Corporation nominated under clauses (b), (c) or (d) of sub-section (1) of section 4;
