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[Cites 0, Cited by 0] [Section 73B(1)] [Section 73B] [Entire Act]

State of Maharashtra - Subsection

Section 73B(1)(viii) in Maharashtra Factories Rules, 1963

(viii)Filter guaze shall be cleaned at least once a week, (ix) Exhaust duct shall be cleaned at least once a week, (x) Tension of the V belt drive of the fans shall be checked every week.