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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 18(2)(d) in Arunachal Pradesh Urban and Country Planning Act, 2007

(d)include regulations (hereinafter called zoning regulations) to regulate within each zone the location, height, number of story and size of buildings and other structures, the size of yards, courts and other open spaces, and the use of buildings, structures, and land.