Jammu & Kashmir High Court
Mandeep Singh vs The Collector Land Acquisition & Ors on 18 July, 2019
Author: Sindhu Sharma
Bench: Sindhu Sharma
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
CFA No. 15/2014
Mandeep Singh ...Appellant/Petitioner (s)
Through :- Mr. Anuj Diwan Raina, Adv.
v/s
The Collector Land Acquisition & ors. ...Respondent(s)
Through:- None
CORAM: HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
ORDER
Due to paucity of time, matter could not be taken up.
Adjourned.
List on 22.08.2019.
(Sindhu Sharma) Judge Jammu 18.07.2019 Rakesh RAKESH KUMAR 2019.07.19 09:30 I attest to the accuracy and integrity of this document