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Jammu & Kashmir High Court

Mandeep Singh vs The Collector Land Acquisition & Ors on 18 July, 2019

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                 HIGH COURT OF JAMMU AND KASHMIR
                                            AT JAMMU
                                                                CFA No. 15/2014

        Mandeep Singh                                             ...Appellant/Petitioner (s)
                                            Through :- Mr. Anuj Diwan Raina, Adv.
                                      v/s
        The Collector Land Acquisition & ors.                    ...Respondent(s)
                                            Through:- None

        CORAM:                 HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                                      ORDER

Due to paucity of time, matter could not be taken up.

Adjourned.

List on 22.08.2019.

(Sindhu Sharma) Judge Jammu 18.07.2019 Rakesh RAKESH KUMAR 2019.07.19 09:30 I attest to the accuracy and integrity of this document