Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2050] [Entire Act] Union of India - Subsection Section 2050(m) in United Nations Convention Against Illicit Traffic In Narcotic Drugs And Psychotropic Substance, 1988 (m)"Illicit traffic means the offences set forth In article 3, paragraphs 1 and 2, of thiS Convention;
