Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 9 in Karnataka Marriages (Registration and Miscellaneous Provisions) Act, 1976 9. Giving or taking of dowry prohibited. - No person shall, after the appointed day, demand, give or take or abet the demanding, giving or taking of dowry.
