Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Odisha - Subsection

Section 26(2)(d) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

(d)Bills in respect of which a motion has been carried that the Bill be taken into consideration;