Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 12 in The Rajasthan Land Revenue (Allotment of Tube-Well Land) Rules, 1968 12. Repeal. - The Rajasthan Land Revenue (Allotment of Tube-well Land) Rules. 1966 are hereby repealed.
