Allahabad High Court
G.P. Singh (Gyan Prakash Singh) & Others vs State Of U.P. & Others on 6 July, 2010
Bench: Amar Saran, Yogesh Chandra Gupta
Court No. - 46 Case :- CRIMINAL MISC. WRIT PETITION No. - 22364 of 2008 Petitioner :- G.P. Singh (Gyan Prakash Singh) & Others Respondent :- State Of U.P. & Others Petitioner Counsel :- Lav Srivastava,V.P. Srivastava Respondent Counsel :- Govt. Advocate Hon'ble Amar Saran,J.
Hon'ble Yogesh Chandra Gupta,J.
Case called out in the revised list. None appears for the petitioners. Learned AGA states that in this case after investigation, the charge sheet has been filed.
In this view of the matter, the writ petition has become infructuous and it is accordingly dismissed.
Interim order, if any, stands vacated. Order Date :- 6.7.2010 Zh