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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(iii) in Telangana State Un-aided Non-Minority Professional Institutions (Regulation of Admissions into Post Graduate Medical and Dental Professional Courses) Rules, 2017

(iii)If there is only one seat available in the specially, the seat will go to Management quote for the year 2017-18 and Convener quota in the year 2018-19. The allotment will be alternated in the subsequent years.