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[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

State of Madhya Bharat - Subsection

Section 72(2)(h) in The Madhya Bharat Agricultural Debtor's Relief Act, 1956

(h)the manner of determining the value of property and other assets under sub-section (1) of Section 29, and the manner of calculating the market value of the lands under sub-section (3) thereof,