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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(4)(c) in United Bank of India (Employees') Pension Regulations, 1995

(c)Employees joining the service of the bank on or after 01.04.2010 shall be eligible for the Defined Contributory Pension Scheme, the bank will be formulating for them. The Scheme shall be regulated and administered by the Pension Fund Regulatory and Development Authority (PFRDA).