Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3F] [Entire Act] State of Assam - Subsection Section 3F(2) in The Assam Agricultural Produce Market Act, 1972 (2)The Board shall make arrangement for internal Audit of its Accounts every year by such officers or persons as it may deem fit.
