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Bombay High Court

Devraj Kacher Naik vs Ramchandra Motiram Patil on 11 December, 2020

Author: Anuja Prabhudessai

Bench: Anuja Prabhudessai

                      P.H. Jayani                                          09 WPST95590.2020.doc



                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            CIVIL APPELLATE JURISDICTION

                                       WRIT PETITION (ST.) NO. 95590 OF 2020

                      Devraj Kacher Naik                               ....Petitioner
                                 v/s.
                      Ramchandra Motiram Patil and ors.                .... Respondents

                      Mr. Sachin Dhakephalkar for the Petitioner.
                      Ms. Poonam Bodke Patil for Respondent Nos.1 to 8.
                      Mrs. V.S. Nimbalkar, AGP for Respondent Nos.12 and 13.


                                              CORAM: SMT. ANUJA PRABHUDESSAI, J.

DATED : 11th DECEMBER, 2020. P. C. :-

. Stand over to 18/01/2021. Ad-interim relief, if any, to continue till the next date of hearing.

2. This order shall be digitally signed by the Private Secretary / Personal Assistant of this Court. All concerned will act on production by fax or email of a digitally signed copy of this order. Preeti H. Jayani Digitally signed by Preeti H. Jayani (SMT. ANUJA PRABHUDESSAI, J.) Date: 2020.12.11 15:46:58 +0530 1/1