Bombay High Court
Devraj Kacher Naik vs Ramchandra Motiram Patil on 11 December, 2020
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
P.H. Jayani 09 WPST95590.2020.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION (ST.) NO. 95590 OF 2020
Devraj Kacher Naik ....Petitioner
v/s.
Ramchandra Motiram Patil and ors. .... Respondents
Mr. Sachin Dhakephalkar for the Petitioner.
Ms. Poonam Bodke Patil for Respondent Nos.1 to 8.
Mrs. V.S. Nimbalkar, AGP for Respondent Nos.12 and 13.
CORAM: SMT. ANUJA PRABHUDESSAI, J.
DATED : 11th DECEMBER, 2020. P. C. :-
. Stand over to 18/01/2021. Ad-interim relief, if any, to continue till the next date of hearing.
2. This order shall be digitally signed by the Private Secretary / Personal Assistant of this Court. All concerned will act on production by fax or email of a digitally signed copy of this order. Preeti H. Jayani Digitally signed by Preeti H. Jayani (SMT. ANUJA PRABHUDESSAI, J.) Date: 2020.12.11 15:46:58 +0530 1/1