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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(iv) in The Central Electricity Regulatory Commission (Procedure, Terms & Conditions for grant of Transmission License and other related matters) Regulations, 2001

(iv)The Commission shall as far as possible grant the license in the form attached at Schedule 3, within 15 days of receipt of the initial license fee prescribed under sub-clause (i) of Clause (1) of Regulation 22.