Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 266 in Assam Excise Rules, 1945

266. Certain licences exempt from fees.

- No fees are chargeable in respect of a licence to-
(a)store country liquor in a Government warehouse under the contract supply system, or
(b)store ganja in a Government or private warehouse.
Time, place and manner of payment of duty