Jammu & Kashmir High Court - Srinagar Bench
Mohammad Hashim Banday And Others vs Ghulam Mohiuddin Banday on 5 October, 2021
Author: Tashi Rabstan
Bench: Tashi Rabstan
S.No.120
Supplimentary-
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
RP No.08/2020
Mohammad Hashim Banday and Others.
...Petitioner(s)
Through: Mr. Hakim Suhail Ishtiyaq, advocate.
V/s
Ghulam Mohiuddin Banday.
...Respondent(s)
Through:
Coram: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE.
ORDER
05.10.2021 As per the noting of Registry, vide report dated 9th March 2020, notice could not be issued to the respondents due to shortage of stamps of which the learned counsel appearing for the petitioner seeks and is granted week's time to do the needful.
Issue notice thereafter. List on 24th November, 2021.
(TASHI RABSTAN) JUDGE SRINAGAR 05.10.2021 Shaista