Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 969] [Entire Act] Bengal Presidency - Subsection Section 969(b) in Police Regulations, Bengal , 1943 (b)A list of the recognised clothing contractors, including jails, the articles which each contractor is to supply and the price fixed for each article, will be published in the Police Gazette.
