Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66] [Entire Act] Bengal Presidency - Subsection Section 66(d) in The Calcutta Port Rules, 1943 (d)the registered number branded on the flat or boat by the Commissioners' Boat Surveyor, or the registered number marked according to the provisions of the Registration of Barges Rules, 1952, and
