Section 4(3)(iii) in Telangana Buildings (Lease, Rent and Eviction) Control Act, 1960

[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

(iii)if the rate of rent or rental value exceeds fifty rupees per mensem, an increase not exceeding 37½ per cent on such rate or rental value:

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