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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(3) in Andhra Pradesh Bangaru Talli Girl Child Promotion And Empowerment Rules, 2013

(3)All the functionaries specified in section 9 of the Act shall be registered and their identity authenticated; after which they shall be provided username and password for entering and updating the details required under the Act.