Section 53A(1)(iv) in The Chhattisgarh Co-Operative Societies Act, 1960

[Cites 0, Cited by 0] [Section 53A(1)] [Section 53A] [Entire Act]

State of Chattisgarh - Subsection

Section 53A(1)(iv) in The Chhattisgarh Co-Operative Societies Act, 1960

(iv)the society is ordered to be wound up under Section 69, the person or persons entitled to receive the charge of the committee or society, as the case may be, shall assume charge-

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State of Chattisgarh - Subsection

Section 53A(1)(iv) in The Chhattisgarh Co-Operative Societies Act, 1960