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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Uttarakhand - Subsection

Section 3(2)(iv) in Uttarakhand Public Services (Reservation for Economically Weaker Sections) Act, 2019

(iv)residential plot of 200 sq. yards or above in areas other than the notified municipalities.