Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 39(2) in Arunachal Pradesh Municipal Election Rules, 2011

(2)No voter shall vote in the same Municipal Committee more than once notwithstanding that his name inadvertently may have been registered in the electoral roll for that Municipal Committee more than once.