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[Cites 0, Cited by 5] [Entire Act]

State of Tamilnadu - Section

Section 49 in Tamil Nadu Private Colleges (Regulation) Act, 1976

49. Civil Court not to decide question under this Act.

- No Civil Court shall have jurisdiction to decide or deal with any question which is by or under this Act required to be decided or dealt with by any authority or officer empowered under this Act.