Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 62] [Entire Act] State of Karnataka - Subsection Section 62(c) in Karnataka Land Revenue Act, 1964 (c)suits between private parties for possession of any land being a whole survey number or sub-division of a survey number or a part thereof.
