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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Gujarat - Subsection

Section 30(2)(b) in The Gujarat Fisheries Act, 2003

(b)the form in which the application for grant of licence for fishing vessel shall be made and the particulars and the fees which shall accompany such application under sub-section (2) of section 10;