Allahabad High Court
Raju @ Mahendra Kumar Mishra (Second ... vs The State Of U.P on 7 February, 2013
Author: Ajai Lamba
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 712 of 2013 Petitioner :- Raju @ Mahendra Kumar Mishra (Second Minor Bail) Respondent :- The State Of U.P Petitioner Counsel :- Pramod Kumar Dubey Respondent Counsel :- Govt. Advocate Hon'ble Ajai Lamba,J.
This is second application for bail. The earlier application for bail was rejected by a Coordinate Bench.
Let this application be listed before the same Bench.
Order Date :- 7.2.2013 A.Nigam