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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(3) in Tamil Nadu Groundwater (Development and Management) Act, 2003

(3)It shall come into force on such date as the Government may, by notification, appoint and different dates may be appointed for different areas and for different provisions of this Act.Notes. - This Act does not come into force and rules have not been framed under this Act.