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Bombay High Court

National Commodity Clearing Ltd (Nccl) vs Kunjal Trade Commodities Llp And 4 Ors on 19 September, 2022

Author: N. J. Jamadar

Bench: N. J. Jamadar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

     SUMMONSES FOR JUDGEMENT NO. 23 OF 2020
                       In
      COMMERCIAL SUMMARY SUITS 81 OF 2020

 National Commodity Clearing Ltd (nccl)                    ....PETITIONER
             V/S
 Kunjal Trade Commodities Llp And 4 Ors                  ....RESPONDENT

Mr. Kevic Setalwad Sr. Advcoate with Mr. Mihir Mody, Mr. Harshvardhan Melanta i/b M/s K. Ashar & Co for Plaintiff Mr. Zal Andhyarujina with Ms. Akanksha Agarwal, Ravina Rajpal, Sandeep Rebari, Sanfona Krishnasarma i/b Singh & Singh/ Malhotra & Hegde for Defendant No. 1 to 5 (Partly heard) CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 19th September, 2022 P.C. :

S. O. to 27/09/2022 ( at 2.30 pm).
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