Bombay High Court
National Commodity Clearing Ltd (Nccl) vs Kunjal Trade Commodities Llp And 4 Ors on 19 September, 2022
Author: N. J. Jamadar
Bench: N. J. Jamadar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
SUMMONSES FOR JUDGEMENT NO. 23 OF 2020
In
COMMERCIAL SUMMARY SUITS 81 OF 2020
National Commodity Clearing Ltd (nccl) ....PETITIONER
V/S
Kunjal Trade Commodities Llp And 4 Ors ....RESPONDENT
Mr. Kevic Setalwad Sr. Advcoate with Mr. Mihir Mody, Mr. Harshvardhan Melanta i/b M/s K. Ashar & Co for Plaintiff Mr. Zal Andhyarujina with Ms. Akanksha Agarwal, Ravina Rajpal, Sandeep Rebari, Sanfona Krishnasarma i/b Singh & Singh/ Malhotra & Hegde for Defendant No. 1 to 5 (Partly heard) CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 19th September, 2022 P.C. :
S. O. to 27/09/2022 ( at 2.30 pm).
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