Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act] State of Tamilnadu - Subsection Section 16(3)(ii) in Tamil Nadu Business Facilitation Act, 2018 (ii)review and monitor the status of processing of applications received through single window portal by the Competent Authorities and the State Single Window Committee;