Calcutta High Court (Appellete Side)
Smt. Arundhati Roy Sinha vs Sri Abhijit Singha (Sinha) on 2 April, 2015
1
CO 4262 (W) of 2013
07 02.04.2015
dd Smt. Arundhati Roy Sinha Vs. Sri Abhijit Singha (Sinha) None appears in support of this petition.
It appears that the interim order already passed in this matter is directed to continue till end of April, 2015. Let this matter go out of list.
(Ashis Kumar Chakraborty, J.) 2