Punjab-Haryana High Court
Jag Singh @ Jagjit Singh vs The State Of Punjab And Another on 21 May, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 1996 of 2003 (O&M)
Jag Singh @ Jagjit Singh
....... Appellant
Versus
The State of Punjab and another
...... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Kanwaljit Singh, Sr. Advocate with Ms. Sukhwinder Kaur, Advocate, for the appellant.
Mr. Yatinder Sharma, DAG, Punjab. Mr. Pradip Bhandari, Advocate for respondent No.2. RAJESH BINDAL J.
In view of the detailed reasons recorded in a separate order of even date passed in R.F.A. No. 1438 of 2003 Ved Parkash and others Versus The State of Punjab and others the present appeal is disposed of in the same terms.
(RAJESH BINDAL) 21.05.2010 JUDGE sarita