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[Cites 0, Cited by 0] [Section 61(9)] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(9)(a) in Unique Identification Authority of India (Salary, Allowances and other Terms and Conditions of Service of Employees) Regulations, 2020

(a)a gist of the articles of charge and the statement of the imputations of misconduct or misbehaviour;