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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(1)(iii) in Jawaharlal Nehru Technological Universities Act, 2008

(iii)The Secretary to the Government in the High Education Department dealing with Technical Education or an officer in the Higher Education Department dealing with the Technical Education nominated by the Government;