Income Tax Appellate Tribunal - Ahmedabad
Parshwanath Dye Chem Ind. P. Ltd.,, ... vs The Dy. Commissioner Of Income Tax, ... on 24 April, 2019
IN THE INCOME TAX APPELLATE TRIBUNAL
AHMEDABAD "D" BENCH
Before: Shri Rajpal Yadav, Judicial Member
And Shri Amarjit Singh, Accountant Member
M.A. No. 240/Ahd/2018
(In ITA No. 2167/Ahd/2016)
Assessment Year 2012-13
Parshwanath Dye Che m The DCIT,
Ind. Pvt. Ltd. A-2, 494, Circle-3(1)(1),
Phase-II, GIDC Estate, Vs Ahmedabad
Vatva, Ahmedabad (Respondent)
PAN: AABCP6537F
(Appellant)
Revenue by: Shri Mudit Nagpal, Sr. D.R.
Assessee by: Shri Mehul Talera, A.R.
Date of hearing : 05-04-2019
Date of pronounce ment : 24-04-2019
आदेश /ORDER
PER : AMARJIT SINGH, ACCOUNTANT MEMBER:-
This miscellaneous application has been filed by the assessee against the order of ITAT "D" Bench vide ITA No. 2167/Ahd/2016 dated 10-05- 2018.
2. At the time of hearing, ld. counsel for the assessee has requested to withdraw the miscellaneous application. The Revenue is fair enough in not M.A No. 240/Ahd/2018 A.Y. 2012-13 Page No 2 Parshwanath Dye Chem. Ind. Pvt. Ltd. vs. DCIT objecting to the same. We therefore accept assessee's request for withdrawing the miscellaneous application filed.
3. In the result, the miscellaneous application of the assessee is dismissed as withdrawn.
Order pronounced in the open court on 24-04-2019 Sd/- Sd/-
(RAJPAL YADAV) (AMARJIT SINGH) JUDICIAL MEMBER ACCOUNTANT MEMBER Ahmedabad : Dated 24/04/2019 आदेश क त ल प अ े षत / Copy of Order Forwarded to:-
1. Assessee
2. Revenue
3. Concerned CIT
4. CIT (A)
5. DR, ITAT, Ahmedabad
6. Guard file.
By order/आदेश से, उप/सहायक पंजीकार आयकर अपील य अ धकरण, अहमदाबाद