Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Tamilnadu - Subsection Section 6(e) in Tamil Nadu Nuclear Installations (Regulation of Buildings and Use of Land) Rules, 1990 (e)The applicant shall enclose three copies of plan of site or building for which licence or permission is required.
