Supreme Court - Daily Orders
Commissioner Of Income Tax, New Delhi vs M/S Eicher Goodearth Ltd. on 6 March, 2014
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ITEM NO.29 REGISTRAR COURT.1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(s). 9102 OF 2012
BEFORE THE REGISTRAR SANJIV JAIN
C.I.T.,NEW DELHI Appellant (s)
VERSUS
EICHER GOODEARTH LTD. Respondent(s)
Date: 06/03/2014 This Appeal was called on for hearing today.
For Appellant(s)
Mr Rajendra Soni, Adv.
Mrs Anil Katiyar,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Sole respondent is yet to be served. Fresh and complete address of sole respondent be furnished and thereafter notice be served on the respondent through the concerned District Court in addition to postal service.
List again on 8.5.2014.
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