Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Himachal Pradesh High Court

Prem Pal vs . Hpmpf Ltd. on 22 March, 2025

Prem Pal vs. HPMPF Ltd.

CWPOA No. 6287 of 2020 22.3.2025 Present: Mr. Rakesh Kumar Dogra, Advocate, for the petitioner.

Mr. Imran Khan, Advocate, for the respondent.

Supplementary affidavit still not filed. Be filed on or before the next date.

List on 8.5.2025.

(Satyen Vaidya) Judge 22nd March, 2025 (kck)