Himachal Pradesh High Court
Prem Pal vs . Hpmpf Ltd. on 22 March, 2025
CWPOA No. 6287 of 2020 22.3.2025 Present: Mr. Rakesh Kumar Dogra, Advocate, for the petitioner.
Mr. Imran Khan, Advocate, for the respondent.
Supplementary affidavit still not filed. Be filed on or before the next date.
List on 8.5.2025.
(Satyen Vaidya) Judge 22nd March, 2025 (kck)