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[Cites 0, Cited by 0] [Section 263] [Entire Act]

State of Andhra Pradesh - Subsection

Section 263(6) in Andhra Pradesh Municipalities Act, 1965

(6)Every such licence shall expire at the end of the year, unless for special reasons the Commissioner considers it should expire at an earlier date when it shall expire at such earlier date as may be specified therein.