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[Cites 0, Cited by 0] [Section 14(8)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(8)(c) in Rajasthan Land Revenue (Allotment of Land for Agricultural Purposes) Rules, 1970

(c)it is found that the allottee was not a [landless agriculturist] [Substituted by G.S.R. 188, Dated 7-1-1983; published in Rajasthan Gazette Part 4(Ga)(I) Dated 10-2-83, p. 733.];