Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] State of Rajasthan - Subsection Section 69(1) in Rajasthan Public Procurement Rules, 2012 (1)In case of single source procurement or procurement by competitive negotiations, the negotiations will be conducted in accordance with rule 15 and 18, respectively.
